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Bombay High Court

Pr. Commissioner Of Income Tax - 14 vs Vistaar Systems Pvt. Ltd on 8 November, 2019

                                  Before : M. W. Chandwani
                                  Prothonotary & Senior Master
                                  Date : 08th November, 2019
FOR REJECTION (ORIGINAL SIDE MATTERS) :
 16   ITXAL/1118/2019            )          Mr. Anil Gupta, clerk I/b. Suresh Kumar,
 22   ITXAL/1150/2019            )          Advocate for appellants.
 29   ITXAL/1172/2019            )
 30   ITXAL/1173/2019            )          Ms. Chhaya Asher I/b. M/s. K. Ashar
 39   ITXAL/1196/2019            )          and Company, Advocate for respondent

41 ITXAL/1198/2019 ) in sr. no. 30.

) ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeals ) and get the same numbered and/or ) registered on or before 06.12.2019, ) failing Appeals to stand rejected for non-

                                 )          removal of office objections under
                                 )          O.S.Rule 986.

 17   ITXAL/1119/2019            )          Mr. Dinesh Ghugare, clerk I/b. Tejveer
 18   ITXAL/1123/2019            )          Singh Mastan Singh, Advocate for
 20   ITXAL/1135/2019            )          appellants.
 31   ITXAL/1174/2019            )
 32   ITXAL/1175/2019            ) P.C. :   Appellants and/or their Advocate to
 33   ITXAL/1177/2019            )          remove office objections on the Appeals
                                 )          and get the same numbered and/or
                                 )          registered on or before 06.12.2019,
                                 )          failing Appeals to stand rejected for non-
                                 )          removal of office objections under
                                 )          O.S.Rule 986.

 21   ITXAL/1145/2019 )                     None present.
 42   ITXAL/1200/2019 )
                      ) P.C. :              Appellants and/or their Advocates to
                      )                     remove office objections on the Appeals
                      )                     and get the same numbered and/or
                      )                     registered on or before 29.11.2019,
                      )                     failing Appeals to stand rejected for non-
                      )                     removal of office objections under
                      )                     O.S.Rule 986.

Date : 08.11.2019                              Prothonotary & Senior Master




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