Bombay High Court
Pr. Commissioner Of Income Tax - 14 vs Vistaar Systems Pvt. Ltd on 8 November, 2019
Before : M. W. Chandwani
Prothonotary & Senior Master
Date : 08th November, 2019
FOR REJECTION (ORIGINAL SIDE MATTERS) :
16 ITXAL/1118/2019 ) Mr. Anil Gupta, clerk I/b. Suresh Kumar,
22 ITXAL/1150/2019 ) Advocate for appellants.
29 ITXAL/1172/2019 )
30 ITXAL/1173/2019 ) Ms. Chhaya Asher I/b. M/s. K. Ashar
39 ITXAL/1196/2019 ) and Company, Advocate for respondent
41 ITXAL/1198/2019 ) in sr. no. 30.
) ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeals ) and get the same numbered and/or ) registered on or before 06.12.2019, ) failing Appeals to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
17 ITXAL/1119/2019 ) Mr. Dinesh Ghugare, clerk I/b. Tejveer
18 ITXAL/1123/2019 ) Singh Mastan Singh, Advocate for
20 ITXAL/1135/2019 ) appellants.
31 ITXAL/1174/2019 )
32 ITXAL/1175/2019 ) P.C. : Appellants and/or their Advocate to
33 ITXAL/1177/2019 ) remove office objections on the Appeals
) and get the same numbered and/or
) registered on or before 06.12.2019,
) failing Appeals to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
21 ITXAL/1145/2019 ) None present.
42 ITXAL/1200/2019 )
) P.C. : Appellants and/or their Advocates to
) remove office objections on the Appeals
) and get the same numbered and/or
) registered on or before 29.11.2019,
) failing Appeals to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 08.11.2019 Prothonotary & Senior Master
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