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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(i) in The Income Tax Act, 1961

(i)[ to effect or to keep in force an insurance on the life of persons specified in sub-section (4); [Inserted by Act 12 of 1990, Section 30 (w.e.f. 1.4.1991).]