Section 18 in Punjab State Aid to Industries Act, 1935
18. Industries to which several forms of State aid may be given.
- State aid may be given to -(a)a new or nascent industry;(b)an industry to be newly established in an area where such industries are undeveloped;(c)a cottage industry [or village industry] [inserted by Punjab Act 3 of 1940 section 3-A.]; or(d)an industry which needs revival, or development by modern methods.
