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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(12) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(12)[ No Market fee shall be levied on the sale or purchase of flowers adn Sericulture (raw-silk) in the notified market areas within the State of Punjab.] [Added vide Punjab Notification No. G.S.R. 68/P.A. 23/61/S.43 Amd. (32)/92dated 21.1.1999.]