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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Chattisgarh - Subsection

Section 65(1) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(1)The Presiding Officer shall close a polling station at the hour fixed in that behalf under clause (d) of rule, 28 and shall not thereafter admit any voter into the Polling StationProvided that all voters present at the Polling station before it is closed shall be allowed to cast their votes.