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[Section 59]
[Entire Act]
State of Kerala - Subsection
Section 59(2) in Kerala University of Fisheries and Ocean Studies Act, 2010
| (i) Pro-ViceChancellor | - Chairman; |
| (ii) Dean of a Faculty nominated by the ViceChancellor | - Members; |
| (iii) Three members of the Governing Councilnominated by the Vice Chancellor | - Members |