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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Kerala - Subsection

Section 59(2) in Kerala University of Fisheries and Ocean Studies Act, 2010

(2)The Board shall consist of the following members, namely:-
(i) Pro-ViceChancellor - Chairman;
(ii) Dean of a Faculty nominated by the ViceChancellor - Members;
(iii) Three members of the Governing Councilnominated by the Vice Chancellor - Members