Andhra Pradesh High Court - Amravati
M/S Markfed Agro Service Centre vs The State Of Andhra Pradesh on 26 September, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
W.P.No. 26070 OF 2022
S.No DATE ORDER OFFICE
NOTE
03. 26.09.22 KSR, J.
Learned Government Pleader seeks time to get further instructions.
Post after Dussehra Vacation, 2022. Interim order granted earlier is extended for another four (4) weeks.
________________ K.SURESH REDDY, J.
JSK 2 S.No DATE ORDER OFFICE NOTE