Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] Union of India - Subsection Section 2(2)(viii) in The Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 (viii)any Cantonment Board constituted under the Cantonments Act, 1924 (2 of 1924); and