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[Cites 0, Cited by 0] [Section 185(2)] [Section 185] [Entire Act]

State of Rajasthan - Subsection

Section 185(2)(iii) in Rajasthan Registration Rules, 1955

(iii)The said A. B identified by C, D (profession) son of............Caste resident of mauza pargana Zila and by E, F (profession) son of Caste resident of mauza pargana.........................Zila.......