Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 52 in Uttar Pradesh Rural Housing Board Act, 1983 52. Further provisions as to execution of contracts. - A contract or assurance of property not executed as provided in this chapter and the rules made there under shall not be binding on the Board.
