Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] Union of India - Subsection Section 54(2) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018 (2)The process of notification of the cancellation of certificate of registration of the insurance broker is outlined in regulation 55.
