Section 238 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
238. Opening.
- The employer shall ensure at a construction site of a building or other construction work that-(a)there is no opening in any working platform except for allowing access to such working platform;(b)wherever opening on a platform is unavoidable, necessary measures for protection against falling of object of building workers from such platform are taken by providing suitable safety nets, belts or any other similar means;(c)access from one working platform to another platform on a scaffold, if required, is provided with suitable and safe ladder for the use of building workers working on such platforms;
