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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(d) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(d)powers and duties of Registrar, and other officers and employees of the University and the conditions of their services including recruitment, emoluments, promotion, seniority, conduct and disciplinary proceedings;