Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(2) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005 (2)The procedure in the Conduct of Business Regulations shall as far as practicable apply to proceedings under sub-regulation (1).
