Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Madhya Pradesh - Subsection Section 6(2) in The M.P. Municipalities (Budget Estimates) Rules, 1962 (2)The figures in the units place should be without exception cipher or 5 thus for Rs. 1,346, Rs. 1,345 and for Rs. 2.398, Rs. 2.400 should be entered.
