Section 119(1) in The Armed Forces Tribunal (Practice) Rules, 2009
(1)On each working day before 11.30 a.m., the Officer-in-charge of the copying branch shall cause to prepare in duplicate in Form No. 25, a list of cases in which certified copies are ready for delivery and publish one copy of the same on the notice board of the Registry under his signature, and the other copy shall be retained for record.
