Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(i) in The Meghalaya Co-operative Societies Act (i)"General Assembly" means the supreme body of a registered society as defined in Section 31 ;
