Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 15 in Andhra Pradesh State Prize Chits and Money Circulation Schemes (Banning) Rules, 1979 15. Broad nature of the activities of such associate institutions and of the schemes, if any, conducted by such institutions.
