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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(iii) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(iii)"Association of colleges" means the Association of private Unaided Engineering including Technology / Pharmacy/Architecture and Planning colleges formed for the purpose of conducting Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test referred to in clause (xi) below and recognized by the Andhra Pradesh State Counsel of Higher Education consisting of representatives of Management of the Private Unaided Engineering including Technology/Pharmacy/ Architecture and Planning colleges offering Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning courses for which the eligibility criteria is as mentioned in Rule 3.