Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(4) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(4)De-institutionalisation of children and placing them in foster care may be done with the orders of the Child Welfare Committee on the recommendation of the probation officer or District Child Protection Officer.