Section 13(12)(c) in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986

[Cites 0, Cited by 0] [Section 13(12)] [Section 13] [Entire Act]

(c)No improvement over the land shall be permitted except the activities which is incidental to growing of trees and their tending.

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