Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 25 June, 2021
Author: Chief Justice
Bench: Chief Justice
1 AC-19-2021
The High Court Of Madhya Pradesh
AC-19-2021
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION)
3
Jabalpur, Dated : 25-06-2021
Heard through Video Conferencing.
Mr. Akhil Sachar and Mr. Akshst Agrawal, Advocates for the
applicant.
Mr. Bramhadatt Singh, Government Advocate for the respondents.
Learned Government Advocate for the respondents/State prays for and is granted last opportunity to finally argue the matter.
Matter to come up on 09.07.2021.
(MOHAMMAD RAFIQ)
CHIEF JUSTICE
s@if
Signature
SAN Not
Verified
Digitally signed by
SAIFAN KHAN
Date: 2021.06.26
10:12:12 IST