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Madhya Pradesh High Court

M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 25 June, 2021

Author: Chief Justice

Bench: Chief Justice

                                                          1                                  AC-19-2021
                               The High Court Of Madhya Pradesh
                                           AC-19-2021
                          (M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
                                                           PROTECTION)

                      3
                      Jabalpur, Dated : 25-06-2021
                             Heard through Video Conferencing.
                             Mr. Akhil Sachar and Mr. Akshst Agrawal, Advocates for the
                      applicant.
                             Mr. Bramhadatt Singh, Government Advocate for the respondents.

Learned Government Advocate for the respondents/State prays for and is granted last opportunity to finally argue the matter.

Matter to come up on 09.07.2021.




                                                                          (MOHAMMAD RAFIQ)
                                                                            CHIEF JUSTICE


                      s@if




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Date: 2021.06.26
10:12:12 IST