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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(v) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(v)inter se seniority of persons appointed by direct recruitment and by promotion in the same year, the persons appointed by promotion shall be senior to those appointed by direct recruitment.