Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(3) in The Orissa State Lottery Rules, 1983 (3)The draw shall be made by use of the 'Lottery Machines' specially designed for the purpose [or as prescribed in Sub-rule (7) of this rule.] [Inserted vide Notification No. 43273-F./18.11.1983.]
