Madhya Pradesh High Court
Vikash Barkhedkar vs Working Trustee Janvikas Nyas Gwalior ... on 24 April, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-5505-2018
(VIKASH BARKHEDKAR Vs WORKING TRUSTEE JANVIKAS NYAS GWALIOR THR.)
3
Gwalior, Dated : 24-04-2018
Shri K.S.Tomar, learned senior counsel with Shri S.S.Tomar,
learned counsel for the petitioners.
Heard on admission.
Issue notice to the respondents by RAD post on payment of
sh process fee within seven working days. Notice be made returnable e within four weeks.
ad List after service of notice.
Pr (ANAND PATHAK) a JUDGE hy ad M JPS/-
of rt Digitally signed by JAI PRAKASH SOLANKI ou Date: 2018.04.25 10:33:39 +05'30' C h ig H