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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(7) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

(7)After collection of the biometric data, the SID document shall be printed and issued by the issuing authority and it shall be delivered to the applicant either by hand or through post.