Calcutta High Court
Pravin Kr. Kothari (D) And Ashok Kothari vs Dipti Bavishi on 11 September, 2013
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
TS No.5 of 2007
GA No.1745 of 2013
PLA No.116 of 2004
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
IN THE GOODS OF:
PRAVIN KR. KOTHARI (D) AND ASHOK KOTHARI
Versus
DIPTI BAVISHI
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 11th September, 2013.
Mr.Bhaskar Sen,Adv.
Mr.D.Sen, Adv.
Mr.J.B.Panda, Adv.
Mr.R.Dutt, Adv.
..for the plaintiff Mr.Pradip Kr. Ghosh,Adv.
Mr.Dhruba Ghosh, Adv.
..for the defendant The Court: Learned Advocates appearing for the parties have jointly prayed for an adjournment of the suit. It is submitted by Mr.P.K.Ghosh, learned Senior Advocate representing the defendant, that his witness stays abroad and it would be convenient if the suit is fixed in December, 2013.
The suit shall appear in the monthly list of December, 2013 along with connected application.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(SOUMEN SEN, J.) dg2