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State of Goa - Section

Section 32 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

32. Voting to be personal and by Ballot in polling station or booth previously directed.

(1)At every polling station vote shall be casted by Ballot and in person and the Presiding Officer shall not allow any votes to be cast by proxy.
(2)No elector shall be admitted to cast his vote elsewhere than in the polling station and the polling booth attached thereto.
(3)Every voter shall be entitled to give only one vote.