Section 13(6)(c) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

(c)The permit shall be valid for a period of one month from the date of issue and may be renewed for a further period of one month at a time:

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