Madhya Pradesh High Court
The State Of Madhya Pradesh Thr vs Brajendra Singh @ Khanna on 14 February, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-4954-2018 (THE STATE OF MADHYA PRADESH THR Vs BRAJENDRA SINGH @ KHANNA) 1 Gwalior, Dated : 14-02-2018 Shri Yogesh Chaturvedi, learned Public Prosecutor for the applicant/State.
Call for the record and list along with record.
sh (VIVEK AGARWAL) e JUDGE ad Pr a hy Monika Digitally signed by MONIKA ad SHARMA Date: 2018.02.15 12:58:43 M +05'30' of rt ou C h ig H