Delhi High Court - Orders
Parle Products Private Limited vs Intercontinental Great Brands Llc on 1 May, 2023
Author: Manmohan
Bench: Manmohan
$~17 & 18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 38/2023, CAV 110/2023, CM APPLs.8869-
8870/2023 and 8872/2023
PARLE PRODUCTS PRIVATE LIMITED ..... Appellant
Through: Mr.J.Sai Deepak, Advocate with
Mr.N.K.Bhardwaj, Ms.Anju Agrawal,
Mr.Bikash Ghorai, Mr.Rahul
Maratha and Ms.Kashima Chadha,
Advocates.
versus
INTERCONTINENTAL GREAT BRANDS LLC ..... Respondent
Through: Mr.Chander M.Lall, Sr.Advocate with
Ms.Nancy Roy, Ms.Jyoti Deep Kaur,
Ms. Prakriti Varshney, Ms.Aastha
Kakkar, Ms.Nida Khanah, Mr.
Prashant, Ms.Renuka Rajan and
Ms.Ananya Chug, Advocates.
+ FAO(OS) (COMM) 55/2023, CAV 150/2023 and CM
APPLs.14211-14215/2023
INTERCONTINENTAL GREAT BRANDS LLC ..... Appellant
Through: Mr.Chander M.Lall, Sr.Advocate with
Ms.Nancy Roy, Ms.Jyoti Deep Kaur,
Ms. Prakriti Varshney, Ms.Aastha
Kakkar, Ms.Nida Khanah, Mr.
Prashant, Ms.Renuka Rajan and
Ms.Ananya Chug, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:02.05.2023
18:28:37
PARLE PRODUCTS PVT. LTD. ..... Respondent
Through: Mr.J.Sai Deepak, Advocate with
Mr.N.K.Bhardwaj, Ms.Anju Agrawal,
Mr.Bikash Ghorai, Mr.Rahul
Maratha and Ms.Kashima Chadha,
Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 01.05.2023
1. Arguments heard in part.
2. List the matters for further arguments on 24th May, 2023.
3. Both parties are directed to file their short written submissions not exceeding three pages each along with the judgments that they wish to rely upon within two weeks.
MANMOHAN, J SAURABH BANERJEE, J MAY 1, 2023/akr Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:02.05.2023 18:28:37