Kerala High Court
Dr.Prajisha.P vs The State Of Kerala on 5 April, 2019
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 05TH DAY OF APRIL 2019 / 15TH CHAITHRA, 1941
WP(C).No. 8925 of 2019
PETITIONER/S:
1 DR.PRAJISHA.P
AGED 32 YEARS
D/O. PRABHAKARAN, K.P.K.,
RESIDING AT HANSIJA, EDAKKULAM (PO),
KOYILANDY, KOZHIKODE DISTRICT,IN-673 306
2 DR.DEEPTHI,
AGED 32 YEARS
D/O.CHRISTY SEBASTAIN.K.,
RESIDING AT KIZHAKKEDATHU HOUSE, KIZHAKEKARA,MAYANAD
(PO),
KOZHIKODE DISTRICT,PIN-673 008
BY ADVS.
SHRI.JAWAHAR JOSE
SMT.CISSY MATHEWS
SRI.SARUN RAJAN
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY, HEALTH AND FAMILY
WELFARE DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN-695 001
2 THE STATE MISSION DIRECTOR,
NATIONAL AYUSH MISSION (NAM), STATE AYUSH HEALTH
SOCIETY, 5TH FLOOR, AROGYA BHAVAN, M.G.ROAD,
THIRUVANANTHAPURAM, PIN-695 001
3 THE STATE PROGRAMME MANAGER (HOMOEO),
NATIONAL AYUSH MISSION (NAM), 1ST FLOOR, DEEPA ARCADE
, GENERAL HOSPITAL JUNCTION, NEAR HOLY ANGELS CONVENT
SCHOOL, THIRUVANANTHAPURAM,
PIN-695 001
4 THE DISTRICT MEDICAL OFFICER (HOMOEO),
3RD FLOOR, B BLOCK,
CIVIL STATION, KOZHIKODE,PIN-673 020
WP(C).NoS. 8925 & 8892 of 2019
2
5 DR.NIKHIL.U.,
AYUSH MEDICAL OFFICER (NAM-HOMOEO),
GOVERNMENT TALUK HOMOEO HOSPITAL,PURAMERI
THANEERPANTHAL, KADAMERI (P.O.) VADAKARA
(VIA),KOZHIKODE,PIN-673 507
6 DR.ABHISHA.K.P.
AYUSH MEDICAL OFFICER (NAM-HOMOEO),DISTRICT HOMOEO
HOSPITAL, ERANHIKKAL (P.O), KOZHIKODE,PIN-673 303
SC, SRI. M.AJAY
BY GOVERNMENT PLEADER SRI. RON BASTIN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
05.04.2019, ALONG WITH WP(C)8892/2019, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).NoS. 8925 & 8892 of 2019
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 05TH DAY OF APRIL 2019 / 15TH CHAITHRA, 1941
WP(C).No. 8892 of 2019
PETITIONER/S:
1 DR.JALSIYA.P.T
AGED 32 YEARS
D/O LATE P.T.MOHAMMED, RESIDING AT HOMEO HOME,
KOTTAPURAM, ANDIYOORKUNNU (PO), PULIKKAL (VIA),
MALAPPURAM DISTRICT PIN 673 637
2 DR. NITHYA P,
AGED 28 YEARS
D/O P PRABHAKARA MENON, RESIDING AT SREEJU NIWAS,
POONKALAPPADI, VALLIKKAPATTA (PO),MANKADA(VIA)
MALAPPURAM DISTRICT PIN 679 324
BY ADVS.
SHRI.JAWAHAR JOSE
SMT.CISSY MATHEWS
SRI.SARUN RAJAN
RESPONDENT/S:
1 THE STATE OFKERALA
REPRESENTED BY ITS SECRETARY, HEALTH AND FAMILY
WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM PIN 695 001.
2 THE STATE MISSION DIRECTOR,
NATIONAL AYUSH MISSION (NAM), STATE AYUSH HEALTH
SOCIETY,5TH FLOOR, AROGYA BHAVAN, M G ROAD,
THIRUVANANTHAPURAM PIN 695 001.
3 THESTATE PROGRAMME MANAGER (HOMOEO),
NATIONAL AYUSH MISSION (NAM) 1ST FLOOR, DEEPA
ARCADE, GENERAL HOSPITAL JUNCTION, NEAR HOLY ANGELS
CONVENT SCHOOL, THIRUVANANTHAPURAM , PIN 695 001.
WP(C).NoS. 8925 & 8892 of 2019
4
4 THE DISTRICT MEDICAL OFFICER (HOMOEO),
CIVIL STATION MALAPPURAM, PIN 676 505
5 DR. MANSAI C,
AYUSH MEDICAL OFFICER (NAM-HOMEO), GOVERNMENT
HOMOEO HOSPITAL MUNDUPARAMBA (PO), MALAPPURAM PIN
676 509
6 DR. SAMEENS,
AYUSH MEDICAL OFFICER (NAM-HOMOEO), CHETANA PAIN
AND PALLIATIVE CANCER CARE CENTRE, WANDOOR (PO),
MALAPPURAM PIN 679 328
SC. SRI. M. AJAY,
GOVERNMENT PLEADER SRI.SUNILKUMAR KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
05.04.2019, ALONG WITH WP(C).8925/2019 THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).NoS. 8925 & 8892 of 2019
5
JUDGMENT
It is submitted by the learned Standing Counsel appearing for respondents 2 and 3 that pursuant to the interim orders issued by this Court, appointment orders have already been issued to the petitioners. It is stated that in W.P.C No.8925/19 the appointment orders have been issued on 29.03.2019 and in respect of W.P.(C) No.8892/19 the appointment orders were issued on 30.03.2019. It is stated that as and when the petitioners report for duty, the daily wage hands will be relieved. Recording the submissions, the writ petitions are closed.
SD/-
ANU SIVARAMAN JUDGE rmm WP(C).NoS. 8925 & 8892 of 2019 6 APPENDIX OF WP(C) 8925/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ADVERTISEMENT DATED 23.10.2017 ISSUED BY THE 2ND RESPONDENT EXHIBIT P2 TRUE COPY OF THE ADMIT CARD ISSUED TO THE 1ST PETITIONER EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED TO THE 2ND PETITIONER EXHIBIT P3 TRUE COPY OF THE RANK LIST SUCCESSFUL CANDIDATE'S CONSEQUENT TO THE WRITTEN EXAMINATION CONDUCTED AS PER EXHIBIT P-1 ADVERTISEMENT EXHIBIT P4 TRUE COPY OF THE ORDER DATED 13.2.2019 EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER DATED 13.3.2019 ISSUED BY THIS HON'BLE COURT IN W.P(C) NO'S 6610 AND 6622 OF 2019 EXHIBIT P5 A TRUE COPY OF THE INTERIM ORDER DATED 19.3.2019 ISSUED BY THIS HON'BLE COURT IN W.P(C) NO.8304/2019 RESPONDENTS EXHIBITS NIL // TRUE COPY // P.A. TO JUDGE WP(C).NoS. 8925 & 8892 of 2019 7 APPENDIX OF WP(C) 8892/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ADVERTISEMENT DATED 23.10.2017 ISSUED BY THE 2ND RESPONDENT EXHIBIT P2 TRUE COPY OF THE ADMIT CARD ISSUED TO THE 1ST PETITIONER EXHIBIT P2 A TRUE COPY OF THE ADMIT CARD ISSUED TO THE 2ND PETITIONER EXHIBIT P3 TRUE COPY OF THE RANK LIST OF SUCCESSFUL CANDIDATES CONSEQUENT TO THE WRITTEN EXAMINATION CONDUCTED AS PER EXHIBIT-P1 ADVERTISEMENT EXHIBIT P4 TRUE COPY OF THE ORDER DATED 13.2.2019 ISSUED BY THE 2ND RESPONDENT EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER DATED 13.3.2019 ISSUED BY THIS HON'BLE COURT IN WPC NO 6610 AND 6622 OF 2019 EXHIBIT P5 A TRUE COPY OF THE INTERIM ORDER DATED 19.3.2019 ISSUED BY THIS HON'BLE COURT IN WPC NO 8304/2019 RESPONDENTS EXHIBITS NIL // TRUE COPY // P.A. TO JUDGE