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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(iii) in The Bihar School Examination Board Regulations, 1964

(iii)Applications from regular candidates with requisite fee for registration duly forwarded by the Head of the Institution shall be received up to 31st March of the preceding year of the Board Examination. No application for registration shall be entertained after this date.