Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Union of India - Subsection Section 2(i) in The Prevention Of Cruelty To Animals Act, 1960 (i)“street” includes any way, road, lane, square, court, alley, passage or open space, whether a thoroughfare or not, to which the public have access.
