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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(mm) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(mm)"Extra High Voltage (EHV)" means where the voltage exceeds 33,000 volts under normal conditions, subject, however, to the percentage variation allowed by the Authority;