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[Cites 0, Cited by 0] [Section 134(2)] [Section 134] [Entire Act]

State of Himachal Pradesh - Subsection

Section 134(2)(d) in The Himachal Pradesh Panchayati Raj Act, 1994

(d)take necessary measures for the speedy execution of all works and developmental schemes of the Panchayat Samiti or of the Zila Parishad;