Section 11(1) in The Orissa Kendu Leaves (Control of Trade) Act, 1961
(1)Out of the net profits derived by Government from the trade in Kendu leaves under this Act an amount not being less than fifty per centum thereof shall be paid to the [Zilla Parishads, Samitis] [Substituted vide Orissa Gazette Extraordinary No. 1390 dated 19.10.2004 (w.e.f. 1.4.2001).] and Grama Panchayats.
