Delhi High Court - Orders
M/S Associated Forex Services Ltd. And ... vs Gopal Chakraverty And Ors on 2 August, 2024
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12219/2023 & CM APPL. 48005/2023
M/S ASSOCIATED FOREX SERVICES LTD. AND ORS.
.....Petitioners
Through: Ms. Anita Sahani, Adv.
versus
GOPAL CHAKRAVERTY AND ORS. .....Respondents
Through: Mr. Divij Soni, Adv. for R-5 to R-7.
(Through VC)
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 02.08.2024
1. List on 14.01.2025.
TARA VITASTA GANJU, J AUGUST 2, 2024/NI Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/08/2024 at 06:35:03