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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(8) in Uttaranchal Amendments of the Rules of the Court, 1952

(8)Recording entries in the character rolls of the officers posted in the District Courts, Tribunals, District Consumer Forum and other Special Courts which may also be assigned to any Judge of the High Court.