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[Cites 0, Cited by 0] [Section 106BI(1)] [Section 106BI] [Entire Act]

State of Uttarakhand - Subsection

Section 106BI(1)(e) in Uttarakhand Panchayati Raj Act, 2016

(e)erects or sets up any fence, rail, post, stall, or any scaffolding made of cloth or wood or any other such fixture in any such street, or