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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(5)(iii) in Rajasthan Civil Services (Pension) Rules, 1996

(iii)Persons recruited strictly in accordance with Service Rules in case of temporary posts outside the purview of the Rajasthan Public Service Commission.