Calcutta High Court
Trade Apartment Ltd vs Sulzer India Ltd on 21 September, 2010
Author: Maharaj Sinha
Bench: Maharaj Sinha
CS No. 372A of 1997
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
TRADE APARTMENT LTD.
Versus
SULZER INDIA LTD.
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 21st September, 2010.
The Court :- Since none appears, the suit is dismissed. Interim order, if any, is vacated. There will be no order as to costs. All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
(MAHARAJ SINHA, J.) snn.
A.R.(CR).