Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(38)] [Section 2] [Entire Act] State of Assam - Subsection Section 2(38)(i) in Assam General Sales Tax Act, 1993 (i)The construction, fitting out, improvement or repair of any building, road, bridge, dam or other immovable property; or