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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(iii) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(iii)25% of the seats shall be reserved for the candidates belonging to Backward Classes and shall be allocated among the four groups of Backward classes as shown below.