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[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(c) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(c)if he has contributed for construction, renovation or development of any institution or performance of any Utsavam or Ubhayam or any charitable cause;