Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(a) in The Punjab Fisheries Rules, 1956

(a)That the licensee or his agents or nominees shall not use except the following kind of gear for the purpose of fishing :-
(i)Nets of all kinds not having at any portion a mesh less than 1-½ inch from knot to knot or 6 inches all round.
(ii)Long line with hooks.
(iii)Rod and line.
(iv)Hand line.