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State of Madhya Pradesh - Section

Section 3 in Madhya Pradesh District Court Technical Manpower (Appointment & Conditions of Service) Rules, 2019

3. Appointing Authority.

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S.No. Categories Appointing Authority
(1) System Administrator (now re-designated asJunior System Analyst) The District Judge of the district concerned
(2) Console Operator/ System Manager (nowre-designated as Senior Computer Programmer Assistant)