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[Entire Act]
State of Madhya Pradesh - Section
Section 3 in Madhya Pradesh District Court Technical Manpower (Appointment & Conditions of Service) Rules, 2019
3. Appointing Authority.
-| S.No. | Categories | Appointing Authority |
| (1) | System Administrator (now re-designated asJunior System Analyst) | The District Judge of the district concerned |
| (2) | Console Operator/ System Manager (nowre-designated as Senior Computer Programmer Assistant) |