Supreme Court - Daily Orders
Capt. Valdamannati Jaya Pushpakumar vs Madras Race Club on 30 October, 2023
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
ITEM NO.1724 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No.5451/2023
CAPT. VALDAMANNATI JAYA PUSHPAKUMAR Petitioner(s)
VERSUS
MADRAS RACE CLUB & ORS. Respondent(s)
(IA No. 71497/2023 - CONDONATION OF DELAY IN FILING
IA No. 27299/2023 - RESTORATION)
Date : 30-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
[IN CHAMBERS]
For Petitioner(s) Mr. Ashutosh Dubey, AOR
Mr. Anjan Datta, Adv.
Mr. Abhishek Chauhan, Adv.
Ms. Rajshri Dubey, Adv.
Mr. H B Dubey, Adv.
Mr. Amit P Shahi, Adv.
Mr. Amit Kumar, Adv.
Mr. Shubham Gupta, Adv.
Ms. Ishita Shrivastava, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
IA No.71497/2023 seeking condonation of delay of 38 days in filing application for restoration is allowed. Delay is condoned.
IA No. 27299/2023 seeking restoration is allowed. The SLP is restored to its original number.
The miscellaneous application is disposed of, accordingly.
Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.10.31 (KRITIKA TIWARI) 16:50:14 IST Reason: (ANJU KAPOOR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)