Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Merchant Shipping (Continuous Discharge Certificates) Rules, 1960 8. Report of desertion etc. - For the purposes of Section 192 of the Act, the proper officer shall be the Shipping Master.
