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Patna High Court - Orders

Anil Kumar @ Anil Kumar Iii & Anr vs The State Of Bihar & Ors on 27 August, 2014

Author: Ramesh Kumar Datta

Bench: Ramesh Kumar Datta, Ravi Ranjan

  IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Letters Patent Appeal No.1057 of 2011
                                    In
             Civil Writ Jurisdiction Case No. 10788 of 2003
======================================================
The State of Bihar & Ors
                                                    .... .... Appellant/s
                                  Versus
Sunil Kumar & Ors
                                                   .... .... Respondent/s
======================================================
                                   with
                 Letters Patent Appeal No.1145 of 2011
                                    IN
              Civil Writ Jurisdiction Case No. 8844 of 1996
======================================================
The State of Bihar & Ors
                                                    .... .... Appellant/s
                                  Versus
Md.Nasimuddin Siddiqui & Anr
                                                   .... .... Respondent/s
======================================================
                                   with
                 Letters Patent Appeal No.1146 of 2011
                                    IN
              Civil Writ Jurisdiction Case No. 4242 of 1997
======================================================
The State of Bihar & Ors
                                                    .... .... Appellant/s
                                  Versus
Khabir Mohammad & Ors
                                                   .... .... Respondent/s
======================================================
                                   with
                 Letters Patent Appeal No.1147 of 2011
                                    IN
              Civil Writ Jurisdiction Case No. 4063 of 1997
======================================================
The State of Bihar & Ors
                                                    .... .... Appellant/s
                                  Versus
Brahmdeo Narain Singh & Anr
                                                   .... .... Respondent/s
======================================================
                                   with
                 Letters Patent Appeal No.1149 of 2011
                                    IN
             Civil Writ Jurisdiction Case No. 11161 of 1996
======================================================
The State of Bihar & Ors
                                                    .... .... Appellant/s
                                  Versus
 Patna High Court LPA No.1057 of 2011 (7) dt.27-08-2014

                                          2/3




             Kamruddin Mian & Ors
                                                                .... .... Respondent/s
             ======================================================
                                                with
                              Letters Patent Appeal No.1174 of 2011
                                                 IN
                           Civil Writ Jurisdiction Case No. 8847 of 1997
             ======================================================
             The State of Bihar & Ors
                                                                 .... .... Appellant/s
                                               Versus
             Shashi Kumar Singh & Ors
                                                                .... .... Respondent/s
             ======================================================
                                                with
                              Letters Patent Appeal No.1988 of 2011
                                                 IN
                           Civil Writ Jurisdiction Case No. 725 of 2004
             ======================================================
             The State of Bihar & Ors
                                                                 .... .... Appellant/s
                                               Versus
             Rakesh Kumar Thakur & Ors
                                                                .... .... Respondent/s
             ======================================================
                                                with
                           Civil Writ Jurisdiction Case No.1694 of 2011
             ======================================================
             Anil Kumar @ Anil Kumar Iii & Anr
                                                                 .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                .... .... Respondent/s
             ======================================================
                                                with
                              Letters Patent Appeal No.1148 of 2011
                                                 IN
                           Civil Writ Jurisdiction Case No. 1879 of 2004
             ======================================================
             The State of Bihar & Ors
                                                                 .... .... Appellant/s
                                               Versus
             Ajay Singh & Anr
                                                                .... .... Respondent/s
             ======================================================

             CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA
                      and
                      HONOURABLE DR. JUSTICE RAVI RANJAN
             ORAL ORDER
             (Per: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA)
           Patna High Court LPA No.1057 of 2011 (7) dt.27-08-2014

                                                    3/3




7       27-08-2014

Heard learned Additional Advocate General No.2 for the State-appellants.

As prayed for by learned counsel for the respondents in the appeals, put up on 1st September, 2014.

(Ramesh Kumar Datta, J) S.Pandey/- (Dr. Ravi Ranjan, J) U